Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 15 in Bihar Minor Mineral Concession Rules, 1972 15. Survey of the area leased. - When the mining lease is granted, arrangement shall be made for the survey and demarcation of the area granted under the lease by the Competent Officer.
