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Bombay High Court

Rambhau Bhagwant Mathwad vs Svb Realty on 8 November, 2023

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                Board Sr.No.:-32

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

          ARBITRATION PETITION NO. 176 OF 2023

 Rambhau Bhagwant Mathwad                                ....PETITIONER
            V/S
 Svb Realty                                            ....RESPONDENT

Adv. P. B. Gujar for Petitioner Adv. Manjiri S. Parasnis Adv. for Respondent No. - 1 (Mentioned) CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 8th November, 2023 P.C. :

S. O. to 05/12/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 08/11/2023 ::: Downloaded on - 09/11/2023 12:43:42 :::