Bombay High Court
Rambhau Bhagwant Mathwad vs Svb Realty on 8 November, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-32
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
ARBITRATION PETITION NO. 176 OF 2023
Rambhau Bhagwant Mathwad ....PETITIONER
V/S
Svb Realty ....RESPONDENT
Adv. P. B. Gujar for Petitioner Adv. Manjiri S. Parasnis Adv. for Respondent No. - 1 (Mentioned) CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 8th November, 2023 P.C. :
S. O. to 05/12/2023 .
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