Bombay High Court
D.K Infrastructure Pvt vs Jalore Jaswantpura Bot Project Pvt on 19 July, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION LODGING NO. 7724 OF 2023
D.k Infrastructure Pvt ....PETITIONER
V/S
Jalore Jaswantpura Bot Project Pvt ....RESPONDENT
CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 19th July, 2023 P.C. :
Due to paucity of time, stand over to 11/08/2023. Interim order, if any, to continue till then.
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