Rajasthan High Court - Jaipur
Kameshwar Son Of Late Shri Premchand ... vs Central Bureau Narcotic on 11 October, 2022
Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 12917/2022
Kameshwar Son Of Late Shri Premchand Gupta
----Petitioner
Versus
Central Bureau Narcotic
----Respondent
For Petitioner(s) : Mr. Avtar Singh on behalf of Mr. Anil Upman For Respondent(s) : Mr. M.K. Sheoran, PP HON'BLE MR. JUSTICE UMA SHANKER VYAS Order 11/10/2022 List after three weeks, as prayed.
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