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Delhi High Court - Orders

Biocon Limited vs Roche Products (India) Private Limited ... on 13 February, 2019

Author: Vipin Sanghi

Bench: Vipin Sanghi, A. K. Chawla

$~13-18.
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+   FAO(OS) 132/2016 & C.M. Nos. 15464,15466/2016, 12912/2017
    BIOCON LIMITED                               ..... Appellant
                     Through:      Mr. Gopal Subramanimum, Sr. Adv.,
                                   Mr. Rajiv Nayar, Sr. Adv, Mr.
                                   Sandeep Sethi, Sr. Adv., Mr. Darpan
                                   Wadhwa, Sr.Adv.
                                   Ms. Niti Dixit, Ms. Juhi Singh, Mr.
                                   N.Mahavir, Mr. Abhishek Tewari,
                                   Ms. Samiksha Gadiyal, Ms. Roshni
                                   Namboodiry, Mr. Auberty Sebastian
                                   and Mr. Muizz Drabu, Advs.
                     versus

    ROCHE PRODUCTS (INDIA) PRIVATE LIMITED & ORS
                                                    ..... Respondent
                 Through:    Mr. Amit Mahajan, CGSC with Mr.
                             Apoorv Singhal, Advs.
                             Mr. Vijay Sondhi with Mr. Mayank
                             Grover, Ms. Nayamat Sistani and Mr.
                             Aakarshan Sahay, Advs. For Biocon.
                             Ms. Gayatri Roy with Mr. Nirupam
                             Lodha and Ms. Shivangi Narang,
                       Advs. For Mylan.

+   FAO(OS) 133/2016 & C.M. No. 15474/2016
    MYLAN, INC & ANR                                 ..... Appellant
                     Through:       Mr. Gopal Subramanimum, Sr. Adv.,
                                    Mr. Rajiv Nayar, Sr. Adv, Mr.
                                    Sandeep Sethi, Sr. Adv., Mr. Darpan
                                    Wadhwa, Sr.Adv.
                                    Ms. Niti Dixit, Ms. Juhi Singh, Mr.
                                    N.Mahavir, Mr. Abhishek Tewari,
                                    Ms. Samiksha Gadiyal, Ms. Roshni
                                    Namboodiry, Mr. Auberty Sebastian
                                    and Mr. Muizz Drabu, Advs.
                                    Ms. Gayatri Roy with Mr. Nirupam
                                    Lodha and Ms. Shivangi Narang,
                              Advs. For Mylan
                      versus

    ROCHE PRODUCTS (INDIA) PRIVATE LIMITED & ORS
                                               ..... Respondent
                     Through:      Mr. Amit Mahajan, CGSC with Mr.
                                   Apoorv Singhal, Advs.

+   FAO(OS) 226/2016 & C.M. No. 26816-26819/2016
    ROCHE PRODUCTS (INDIA) PRIVATE LIMITED & ORS
                                                          ..... Appellant
                     Through:       Mr. Amit Mahajan, CGSC with Mr.
                                    Apoorv Singhal, Advs.
                                    Ms. Gayatri Roy with Mr. Nirupam
                                    Lodha and Ms. Shivangi Narang,
                              Advs. For Mylan

                     versus

    DRUGS CONTROLLER GENERAL OF INDIA & ORS
                                                        ..... Respondent
                     Through:      Mr. Gopal Subramanimum, Sr. Adv.,
                                   Mr. Rajiv Nayar, Sr. Adv, Mr.
                                   Sandeep Sethi, Sr. Adv., Mr. Darpan
                                   Wadhwa, Sr.Adv.
                                   Ms. Niti Dixit, Ms. Juhi Singh, Mr.
                                   N.Mahavir, Mr. Abhishek Tewari,
                                   Ms. Samiksha Gadiyal, Ms. Roshni
                                   Namboodiry, Mr. Auberty Sebastian
                                   and Mr. Muizz Drabu, Advs.

+   FAO(OS) 181/2016 & C.M. Nos. 22510/2016, 6363,6426/2017
    RELIANCE LIFE SCIENCES PRIVATE LIMITED..... Appellant
                     Through:   Mr. Gopal Subramanimum, Sr. Adv.,
                                Mr. Rajiv Nayar, Sr. Adv, Mr.
                                Sandeep Sethi, Sr. Adv., Mr. Darpan
                                Wadhwa, Sr.Adv.
                                Ms. Niti Dixit, Ms. Juhi Singh, Mr.
                                N.Mahavir, Mr. Abhishek Tewari,
                                Ms. Samiksha Gadiyal, Ms. Roshni
                                    Namboodiry, Mr. Auberty Sebastian
                                   and Mr. Muizz Drabu, Advs.

                     versus

    M/S GENENTECH INC AND ORS                      ..... Respondent
                  Through:    Mr. Amit Mahajan, CGSC with Mr.
                              Apoorv Singhal, Advs.
                              Ms. Gayatri Roy with Mr. Nirupam
                              Lodha and Ms. Shivangi Narang,
                        Advs. For Mylan
                              Ms. Bitika Sharma with Mr. Kapil
                              Midha, Ms. Namrita Kochhar and Ms.
                              Ruchika Wadhwan, Advs. For
                              Reliance life sciences.

+   FAO(OS) 227/2016 & C.M. Nos. 26902-26905/2016, Cav No.
    643/2016
    GENETECH INC & ORS
                                                          ..... Appellant
                     Through:       Mr. Amit Mahajan, CGSC with Mr.
                                    Apoorv Singhal, Advs.
                                    Ms. Gayatri Roy with Mr. Nirupam
                                    Lodha and Ms. Shivangi Narang,
                              Advs. For Mylan

                     versus

    DRUGS CONTROLLER GENERAL OF INDIA & ORS
                                                        ..... Respondent
                     Through:      Mr. Gopal Subramanimum, Sr. Adv.,
                                   Mr. Rajiv Nayar, Sr. Adv, Mr.
                                   Sandeep Sethi, Sr. Adv., Mr. Darpan
                                   Wadhwa, Sr.Adv.
                                   Ms. Niti Dixit, Ms. Juhi Singh, Mr.
                                   N.Mahavir, Mr. Abhishek Tewari,
                                   Ms. Samiksha Gadiyal, Ms. Roshni
                                   Namboodiry, Mr. Auberty Sebastian
                                   and Mr. Muizz Drabu, Advs.
 +   FAO(OS) 268/2016 & C.M. Nos. 33878-33881/2016
    DRUGS CONTROLLER GENERAL OF INDIA               ..... Appellant
                     Through:   Mr. Gopal Subramanimum, Sr. Adv.,
                                Mr. Rajiv Nayar, Sr. Adv, Mr.
                                Sandeep Sethi, Sr. Adv., Mr. Darpan
                                Wadhwa, Sr.Adv.
                                Ms. Niti Dixit, Ms. Juhi Singh, Mr.
                                N.Mahavir, Mr. Abhishek Tewari,
                                Ms. Samiksha Gadiyal, Ms. Roshni
                                Namboodiry, Mr. Auberty Sebastian
                                and Mr. Muizz Drabu, Advs.

                       versus

    ROCHE PRODUCTS (INDIA) PRIVATE LIMITED & ORS
                                                    ..... Respondent
                 Through:    Mr. Amit Mahajan, CGSC with Mr.
                             Apoorv Singhal, Advs.
                             Ms. Gayatri Roy with Mr. Nirupam
                             Lodha and Ms. Shivangi Narang,
                       Advs. For Mylan

    CORAM:
    HON'BLE MR. JUSTICE VIPIN SANGHI
    HON'BLE MR. JUSTICE A. K. CHAWLA

                                ORDER

% 13.02.2019 List on 16.09.2019. The dates already fixed stand cancelled.

VIPIN SANGHI, J A. K. CHAWLA, J FEBRUARY 13, 2019 N.Khanna