Delhi High Court - Orders
Biocon Limited vs Roche Products (India) Private Limited ... on 13 February, 2019
Author: Vipin Sanghi
Bench: Vipin Sanghi, A. K. Chawla
$~13-18.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 132/2016 & C.M. Nos. 15464,15466/2016, 12912/2017
BIOCON LIMITED ..... Appellant
Through: Mr. Gopal Subramanimum, Sr. Adv.,
Mr. Rajiv Nayar, Sr. Adv, Mr.
Sandeep Sethi, Sr. Adv., Mr. Darpan
Wadhwa, Sr.Adv.
Ms. Niti Dixit, Ms. Juhi Singh, Mr.
N.Mahavir, Mr. Abhishek Tewari,
Ms. Samiksha Gadiyal, Ms. Roshni
Namboodiry, Mr. Auberty Sebastian
and Mr. Muizz Drabu, Advs.
versus
ROCHE PRODUCTS (INDIA) PRIVATE LIMITED & ORS
..... Respondent
Through: Mr. Amit Mahajan, CGSC with Mr.
Apoorv Singhal, Advs.
Mr. Vijay Sondhi with Mr. Mayank
Grover, Ms. Nayamat Sistani and Mr.
Aakarshan Sahay, Advs. For Biocon.
Ms. Gayatri Roy with Mr. Nirupam
Lodha and Ms. Shivangi Narang,
Advs. For Mylan.
+ FAO(OS) 133/2016 & C.M. No. 15474/2016
MYLAN, INC & ANR ..... Appellant
Through: Mr. Gopal Subramanimum, Sr. Adv.,
Mr. Rajiv Nayar, Sr. Adv, Mr.
Sandeep Sethi, Sr. Adv., Mr. Darpan
Wadhwa, Sr.Adv.
Ms. Niti Dixit, Ms. Juhi Singh, Mr.
N.Mahavir, Mr. Abhishek Tewari,
Ms. Samiksha Gadiyal, Ms. Roshni
Namboodiry, Mr. Auberty Sebastian
and Mr. Muizz Drabu, Advs.
Ms. Gayatri Roy with Mr. Nirupam
Lodha and Ms. Shivangi Narang,
Advs. For Mylan
versus
ROCHE PRODUCTS (INDIA) PRIVATE LIMITED & ORS
..... Respondent
Through: Mr. Amit Mahajan, CGSC with Mr.
Apoorv Singhal, Advs.
+ FAO(OS) 226/2016 & C.M. No. 26816-26819/2016
ROCHE PRODUCTS (INDIA) PRIVATE LIMITED & ORS
..... Appellant
Through: Mr. Amit Mahajan, CGSC with Mr.
Apoorv Singhal, Advs.
Ms. Gayatri Roy with Mr. Nirupam
Lodha and Ms. Shivangi Narang,
Advs. For Mylan
versus
DRUGS CONTROLLER GENERAL OF INDIA & ORS
..... Respondent
Through: Mr. Gopal Subramanimum, Sr. Adv.,
Mr. Rajiv Nayar, Sr. Adv, Mr.
Sandeep Sethi, Sr. Adv., Mr. Darpan
Wadhwa, Sr.Adv.
Ms. Niti Dixit, Ms. Juhi Singh, Mr.
N.Mahavir, Mr. Abhishek Tewari,
Ms. Samiksha Gadiyal, Ms. Roshni
Namboodiry, Mr. Auberty Sebastian
and Mr. Muizz Drabu, Advs.
+ FAO(OS) 181/2016 & C.M. Nos. 22510/2016, 6363,6426/2017
RELIANCE LIFE SCIENCES PRIVATE LIMITED..... Appellant
Through: Mr. Gopal Subramanimum, Sr. Adv.,
Mr. Rajiv Nayar, Sr. Adv, Mr.
Sandeep Sethi, Sr. Adv., Mr. Darpan
Wadhwa, Sr.Adv.
Ms. Niti Dixit, Ms. Juhi Singh, Mr.
N.Mahavir, Mr. Abhishek Tewari,
Ms. Samiksha Gadiyal, Ms. Roshni
Namboodiry, Mr. Auberty Sebastian
and Mr. Muizz Drabu, Advs.
versus
M/S GENENTECH INC AND ORS ..... Respondent
Through: Mr. Amit Mahajan, CGSC with Mr.
Apoorv Singhal, Advs.
Ms. Gayatri Roy with Mr. Nirupam
Lodha and Ms. Shivangi Narang,
Advs. For Mylan
Ms. Bitika Sharma with Mr. Kapil
Midha, Ms. Namrita Kochhar and Ms.
Ruchika Wadhwan, Advs. For
Reliance life sciences.
+ FAO(OS) 227/2016 & C.M. Nos. 26902-26905/2016, Cav No.
643/2016
GENETECH INC & ORS
..... Appellant
Through: Mr. Amit Mahajan, CGSC with Mr.
Apoorv Singhal, Advs.
Ms. Gayatri Roy with Mr. Nirupam
Lodha and Ms. Shivangi Narang,
Advs. For Mylan
versus
DRUGS CONTROLLER GENERAL OF INDIA & ORS
..... Respondent
Through: Mr. Gopal Subramanimum, Sr. Adv.,
Mr. Rajiv Nayar, Sr. Adv, Mr.
Sandeep Sethi, Sr. Adv., Mr. Darpan
Wadhwa, Sr.Adv.
Ms. Niti Dixit, Ms. Juhi Singh, Mr.
N.Mahavir, Mr. Abhishek Tewari,
Ms. Samiksha Gadiyal, Ms. Roshni
Namboodiry, Mr. Auberty Sebastian
and Mr. Muizz Drabu, Advs.
+ FAO(OS) 268/2016 & C.M. Nos. 33878-33881/2016
DRUGS CONTROLLER GENERAL OF INDIA ..... Appellant
Through: Mr. Gopal Subramanimum, Sr. Adv.,
Mr. Rajiv Nayar, Sr. Adv, Mr.
Sandeep Sethi, Sr. Adv., Mr. Darpan
Wadhwa, Sr.Adv.
Ms. Niti Dixit, Ms. Juhi Singh, Mr.
N.Mahavir, Mr. Abhishek Tewari,
Ms. Samiksha Gadiyal, Ms. Roshni
Namboodiry, Mr. Auberty Sebastian
and Mr. Muizz Drabu, Advs.
versus
ROCHE PRODUCTS (INDIA) PRIVATE LIMITED & ORS
..... Respondent
Through: Mr. Amit Mahajan, CGSC with Mr.
Apoorv Singhal, Advs.
Ms. Gayatri Roy with Mr. Nirupam
Lodha and Ms. Shivangi Narang,
Advs. For Mylan
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE A. K. CHAWLA
ORDER
% 13.02.2019 List on 16.09.2019. The dates already fixed stand cancelled.
VIPIN SANGHI, J A. K. CHAWLA, J FEBRUARY 13, 2019 N.Khanna