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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Karnataka - Subsection

Section 52(5) in Karnataka Janapada Vishwavidyalaya Act, 2011

(5)The quorum for a meeting of the Board shall be four of whom in the case of selections to the post of Professors, Associate Professor, Assistant Professor and Librarian, atleast two shall be experts and in the case of selection to the other posts, atleast one shall be an expert;