Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Assam - Subsection Section 33(3) in Assam Public Procurement Act, 2017 (3)Electronic reverse auction may also be used for obtaining the best financial bid in two stage bidding under section 32 and where the two-part bid system is followed in terms of section 13.
