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Supreme Court - Daily Orders

Bharat Raj Meena vs Central Bureau Of Investigation on 1 May, 2015

Bench: Fakkir Mohamed Ibrahim Kalifulla, Shiva Kirti Singh

     ITEM NO.9                              COURT NO.7               SECTION XVIA

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

                           Transfer Petition(s)(Criminal)    No(s).167-169/2015

     BHARAT RAJ MEENA                                                  Petitioner(s)

                                                    VERSUS

     CENTRAL BUREAU OF INVESTIGATION                                   Respondent(s)

     (With appln. (s) for stay)

     Date : 01/05/2015 These petitions were called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
                            HON'BLE MR. JUSTICE SHIVA KIRTI SINGH

     For Petitioner(s)                Mr. Gopal Singh, AOR
                                      Mr. Rituraj Biswas, Adv.
                                      Ms. Sujaya Bardhan, Adv.


     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                                O R D E R

Learned counsel for the petitioner seeks leave to withdraw these transfer petitions with liberty to move the High Court for expeditious disposal of the cases. Liberty granted.

The transfer petitions are dismissed as withdrawn.




                         (SANJAY KUMAR-I)                      (SHARDA KAPOOR)
                          COURT MASTER                           COURT MASTER


Signature Not Verified

Digitally signed by
Sanjay Kumar
Date: 2015.05.02
12:49:13 IST
Reason: