Supreme Court - Daily Orders
Bharat Raj Meena vs Central Bureau Of Investigation on 1 May, 2015
Bench: Fakkir Mohamed Ibrahim Kalifulla, Shiva Kirti Singh
ITEM NO.9 COURT NO.7 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s).167-169/2015
BHARAT RAJ MEENA Petitioner(s)
VERSUS
CENTRAL BUREAU OF INVESTIGATION Respondent(s)
(With appln. (s) for stay)
Date : 01/05/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Gopal Singh, AOR
Mr. Rituraj Biswas, Adv.
Ms. Sujaya Bardhan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks leave to withdraw these transfer petitions with liberty to move the High Court for expeditious disposal of the cases. Liberty granted.
The transfer petitions are dismissed as withdrawn.
(SANJAY KUMAR-I) (SHARDA KAPOOR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2015.05.02
12:49:13 IST
Reason: