Tripura High Court
Party Name : Khokan Ch Das vs The State Of Tripura & Ors on 22 February, 2017
Author: S.C.Das
Bench: S.C.Das
Case No :WP(C) 0000164/2017 Party Name : KHOKAN CH DAS Vs THE STATE OF TRIPURA & ORS THE HONBLE MR. JUSTICE S.C.DAS Heard learned counsel, Ms. R. Purukayastha for the petitioner. Issue notice returnable on 20.04.2017. Learned Addl. G.A,, Mr. S. Chakraborty appears and wavies service of notice on behalf of respondent Nos.1 & 2 and learned counsel, Mr. P. Dutta along with learned counsel, Mr. T.
Debbarma appear an waive service of notice on behalf of respondent Nos.3 & 4. So, no further notice need be issued.
List it on 20.04.2017.
Download Date: 8-05-2017 15:05 1/1