Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 53 in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962 53. Steam or motor vessels shall be wrapped or poled with, into or out of locks and shall not use their propellers or paddly wheels until quite clear of the locks.
