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State of Bihar - Section

Section 60 in Bihar Boilers Attendants' Rules, 1948

60. Application for certificate of service.

- Applications for certificate of service under Rule 10 shall be in Form A, appended to these Rules. Each applicant shall duly fill in the form which together with his testimonials and their copies and a challan or money-order receipt for the amount of the fee specified in Rule 63, shall be lodged with the Secretary to the Board at least 10 days before any meeting of such Board:Provided that the Secretary may on the grounds referred to in the proviso to Rule 58 grant him a provisional certificate of the class he is entitled to, pending the next meeting of the Board and the provisional certificate so granted shall be deemed invalid after the next meeting of the Board.