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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Cine-Workers And Cinema Theatre Workers (Regulation Of Employment) Act, 1981

(d)"competent authority" means any authority authorised by the Central Government by notification in the Official Gazette to perform all or any of the functions of the competent authority under this Act;