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Supreme Court - Daily Orders

Sankar Prasad Datta vs Election Commission Of India on 22 July, 2019

     ITEM NO.100                          REGISTRAR COURT. 1                 SECTION X

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR ANIL LAXMAN PANSARE

     WRIT PETITION (CIVIL) Diary No(s). 17646/2019

     SANKAR PRASAD DATTA                                                Petitioner(s)

                                                    VERSUS

     ELECTION COMMISSION OF INDIA & ORS.                                Respondent(s)

     (FOR ADMISSION and IA No.81901/2019-WITHDRAWAL OF CASE /
     APPLICATION )

     Date : 22-07-2019 This petition was called on for hearing today.



     For Petitioner(s)
                                       Mr. P. V. Dinesh, AOR
                                       Mr. Mukund P. Unny, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Unregistered petition is allowed to be withdrawn.

ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2019.07.26 11:24:24 IST Reason: