Supreme Court - Daily Orders
Sankar Prasad Datta vs Election Commission Of India on 22 July, 2019
ITEM NO.100 REGISTRAR COURT. 1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
WRIT PETITION (CIVIL) Diary No(s). 17646/2019
SANKAR PRASAD DATTA Petitioner(s)
VERSUS
ELECTION COMMISSION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.81901/2019-WITHDRAWAL OF CASE /
APPLICATION )
Date : 22-07-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. P. V. Dinesh, AOR
Mr. Mukund P. Unny, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Unregistered petition is allowed to be withdrawn.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2019.07.26 11:24:24 IST Reason: