Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 275(1)] [Section 275] [Entire Act] State of Himachal Pradesh - Subsection Section 275(1)(a) in The Himachal Pradesh Municipal Corporation Act, 1994 (a)call for proceedings of any municipality or any extract of any book or document in the possession or statement of accounts or report ;