Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act] State of Madhya Pradesh - Subsection Section 90(1)(c) in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999 (c)the extent to which there is any other available remedy in respect of the alleged contravention of a relevant condition or requirement.