Section 27A(2) in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955
(2)[ The persons mentioned in the relevant rule shall be eligible for promotion to higher post to the extent indicated in the relevant rule, subject to their possessing minimum qualification and experience on the first day of the April of the year of selection as specified in the relevant rule.] [Substituted by No. F. 2(17)DOP/A-II/81-II, dated 1-8-1981.]
