Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Odisha - Subsection Section 79(2) in The Orissa Contract Labour (Regulation and Abolition) Rules, 1975 (2)Such registers shall be maintained legibly in English or [Oriya.] [Substituted vide Orissa Gazette Part III/2.1.1976.]
