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[Cites 0, Cited by 0] [Section 3] [Entire Act]

British India - Subsection

Section 3(i) in The Government savings Banks Act, 1873

(i)in the case of a Post Office Savings Bank, the Postmaster-General appointed for the area in which the Post Office Savings Bank is situated, or any officer of the Government as the Central Government may, by general or special order, specify in this behalf; and