Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of West Bengal - Section Section 6 in The West Bengal Schools (Control of Expenditure) Act, 2005 6. Unaided school not to get financial assistance. - No unaided school shall be entitled to get any financial assistance from the State Government.
