Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in The Chironji Grading and Marking Rules, 2016

(b)"Authorized packer" means a person or a body of persons who has been granted a Certificate of Authorization to grade and mark Chironji in accordance with the grade standards and procedure provided under these rules;