Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32B] [Entire Act] Union of India - Subsection Section 32B(c) in The Narcotic Drugs And Psychotropic Substances Act, 1985 (c)the fact that the minors are affected by the offence or the minors are used for the commission of an offence;
