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[Cites 0, Cited by 21] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(1) in Maharashtra Public Universities Act, 2016

(1)Each of the existing public universities specified in column (1) of Part I of the Schedule, with effect from the date of commencement of this Act, shall be deemed to be constituted under this Act for the same area specified in column (2) of the said part, for which it was constituted immediately before the date of commencement of this Act.