Chattisgarh High Court
The United India Insurance Company ... vs Rohit Dewangan And Ors 53 Mac/995/2018 ... on 5 December, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet MAC No. 201 of 2014 The United India Insurance Company Limited Versus Rohit Dewangan And Ors 05/12/2018 List this case along with MAC No.200/2014 & MAC No. 202/2014.
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Gautam Chourdiya Judge Akhilesh