Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3) in THE NATIONAL FORENSIC SCIENCES UNIVERSITY ACT, 2020

(3)The term of office of members of the Court shall be such as may be laid down in the Statutes.