Section 22(1)(b) in Telangana Forest Act, 1967

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State of Telangana - Subsection

Section 22(1)(b) in Telangana Forest Act, 1967

(b)to prevent any such fire from spreading and shall assist any forest officer or police officer demanding his aid -

(i)in preventing the commission in such forest of any forest offence; and

(ii)when there is reason to believe that any such offence has been committed in such forest, in discovering and arresting the offender.