Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Telangana - Subsection Section 31(6) in Telangana Value Added Tax Act, 2005 (6)Every order passed in appeal under this section shall, subject to the provisions of sections 32, 33, 34 and 35 be final.
