Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Gujarat - Subsection

Section 88(e) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(e)to appoint any committee as he may think fit, to discharge such of its functions as he may direct; and