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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(1) in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963

(1)No suit, prosecution or other legal proceedings shall lie against any person for anything which is in good faith done, or intended to be done, under or in pursuance of this Act, or any rules made thereunder.