Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 257D in The U.P. Co-operative Societies Rules, 1968

257D.

A Court fee stamp of Rs. 3 only shall be affixed on every adjournment application a court fee stamp of Rs. 1.50 shall be affixed on any other application moved in any case pending on the Tribunal.]