Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(xiii) in Amity university Act, 2014

(xiii)to recommend to the Governing Board the conferment of undergraduate and post-graduate degrees, diplomas and certificates;