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[Cites 0, Cited by 7] [Entire Act]

State of Karnataka - Section

Section 119 in Karnataka Co-Operative Societies Act, 1959

119. Application of Limitation Act.

- The provisions of sections 4, 5, 12 and 14 of the Indian Limitation Act, 1908, shall be applicable to the filing of any appeal or application for revision under this Act.