Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 157(10)] [Section 157] [Entire Act]

State of Rajasthan - Subsection

Section 157(10)(iii) in Rajasthan Municipalities Act, 2009

(iii)the overall objectives and priorities set by the Government of India and the State Government; and