Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Rajasthan - Subsection Section 18(4) in The Rajasthan Khadi and Village Industries Board Act, 1955 (4)to conduct training centres and to train people at these centres outside [the State] [Substituted by Rajasthan 41 of 1960.] in Khadi and village industries;
