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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(5) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971

(5)'Director of Consolidation' means an officer appointed by the State Government under section 51 to perform the duties and exercise the functions of a Director of Consolidation under this Act;