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State of Jammu-Kashmir - Section

Section 6 in Jammu and Kashmir Single Window (Industrial Investments and Business Facilitation) Act, 2018

6. Single Window Nodal Officer.

- The Director of Industries, Kashmir/Jammu shall be the Single Window Nodal Officer as the case may be. The Government shall also appoint or designate any other officer(s), not below the rank of the Joint Director, to assist the Single Window Nodal Officer for discharging the functions as specified in this Act. The Single Window Nodal Officer and other officers appointed or designated under this section shall undertake the investment promotional activities and render necessary guidance and assistance to the entrepreneurs to set up industrial/service unit in the State.