Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of West Bengal - Subsection Section 1(114) in The Calcutta Metro Railway General Rules, 2000 (114)"Traffic Hours" means the period between the time of the start of the running of the first scheduled train in the morning and termination of the last scheduled train at night.
