Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(VII) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(VII)The candidates who have written wrong Question Booklet Series, Roll No. or Paper No. in ovals on the OMR Answer Sheet can make representation for required correction to the Controller of Examinations, J&K BOPEE within three days after the conclusion of the last meeting of the examination, after which no correspondence in this regard shall be entertained.