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[Section 27]
[Entire Act]
State of Rajasthan - Subsection
Section 27(9) in Rajasthan Minor Mineral Concession Rules, 2017
| S. No. | Residual period of lease or licence | Premium |
| 1 | 2 | 3 |
| 1. | Upto five years | Two times of annual dead rent or annual licencefee |
| 2. | More than five years and upto ten years | Four times of annual dead rent or annual licencefee |
| 3. | More than ten years and upto fifteen years | Six times of annual dead rent or annual licencefee |
| 4. | More than fifteen years and upto twenty years | Eight times of annual dead rent or annuallicence fee |
| 5. | More than twenty years | Ten times of annual dead rent or annual licencefee per rates specified in the District Mineral |