Delhi High Court - Orders
Dr Parveen vs Dg Icfre And Ors on 20 November, 2025
Author: Navin Chawla
Bench: Navin Chawla
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5159/2025 & CM APPL. 23468/2025
DR PARVEEN .....Petitioner
Through: Dr.Hilaluddin, Adv.
versus
DG ICFRE AND ORS .....Respondents
Through: Mr.Sanjay Katyal and
Ms.Ritika Bansal, Advs. for R-1
& R-2
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MS. JUSTICE MADHU JAIN
ORDER
% 20.11.2025
1. For the respondent nos.3 to 6, the service report is awaited, while for the respondent no.7, it has been reported that no such person is available at the given address.
2. The petitioner shall provide the current addresses of the said respondents or take steps to ensure service of the notice on them, including through the counsel representing them before the learned Tribunal, returnable on 29th January, 2026.
NAVIN CHAWLA, J MADHU JAIN, J NOVEMBER 20, 2025/ns/VS This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/11/2025 at 21:44:32