Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Dr Parveen vs Dg Icfre And Ors on 20 November, 2025

Author: Navin Chawla

Bench: Navin Chawla

                  $~39
                  *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +    W.P.(C) 5159/2025 & CM APPL. 23468/2025
                       DR PARVEEN                                  .....Petitioner
                                        Through: Dr.Hilaluddin, Adv.

                                                          versus

                            DG ICFRE AND ORS                                                 .....Respondents
                                          Through:                            Mr.Sanjay      Katyal       and
                                                                              Ms.Ritika Bansal, Advs. for R-1
                                                                              & R-2
                            CORAM:
                            HON'BLE MR. JUSTICE NAVIN CHAWLA
                            HON'BLE MS. JUSTICE MADHU JAIN
                                          ORDER

% 20.11.2025

1. For the respondent nos.3 to 6, the service report is awaited, while for the respondent no.7, it has been reported that no such person is available at the given address.

2. The petitioner shall provide the current addresses of the said respondents or take steps to ensure service of the notice on them, including through the counsel representing them before the learned Tribunal, returnable on 29th January, 2026.

NAVIN CHAWLA, J MADHU JAIN, J NOVEMBER 20, 2025/ns/VS This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/11/2025 at 21:44:32