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[Cites 0, Cited by 0] [Section 40(25)] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(25)(iii) in West Bengal Co-operative Societies Rules, 2011

(iii)The outgoing Board shall stand dissolved when the new office bearers are elected under sub-rule (25) of this rule and the new board shall be deemed to have assumed charge of the office of the society.