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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 40(2) in The Jammu and Kashmir Representation of the People Act, 1957

(2)The Returning Officer shall preside over such election at the place so fixed and shall appoint such Polling Officer or officers to assist him as he thinks necessary but he shall not appoint any person who has been employed by or on behalf of, or has been otherwise working for, a candidate in or about the election.