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[Cites 0, Cited by 0] [Section 81(81)] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(81)(b) in The Railway Protection Force Rules, 1987

(b)any sum required to make good the pay and allowances, of any person subjectto this Act, which he has lawfully taken on any authority letter and unlawfullyretained or unlawfully refused to pay the same;