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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax Kota vs M/S Instrumentation Ltd. on 16 July, 2018

Bench: Rohinton Fali Nariman, Indu Malhotra

     ITEM NOS.38+61                               COURT NO.9                 SECTION XV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22995/2018

     (Arising out of impugned final judgment and order dated 12-09-2017
     in DBITA No. 85/2016 passed by the High Court Of Judicature For
     Rajasthan At Jaipur)

     PR. COMMISSIONER OF INCOME TAX KOTA                                  Petitioner(s)

                                                     VERSUS

     M/S INSTRUMENTATION LTD.                                             Respondent(s)

     (FOR ADMISSION and I.R. and IA No.89214/2018-CONDONATION OF DELAY
     IN FILING)

     WITH

     Diary No. 22429/2018
     IA No. 93953/2018 – CONDONATION OF DELAY IN FILING

     Diary No. 22614/2018
     IA No. 91571/2018 – CONDONATION OF DELAY IN FILING

     Date : 16-07-2018 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MS. JUSTICE INDU MALHOTRA

     For Petitioner(s)                   Mr. Vikramjit Banerjee, ASG
                                         Ms. Rukhmini Bobde, Adv.
                                         Ms. Anita Sahani, Adv.
                                         Mr. Anshul Gupta, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.07.16

Tag along with SLP (C) No. 16251 of 2014.

16:45:00 IST Reason:

(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER