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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(2) in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006

(2)Whenever so ordered, it shall be the duty of members of service to assist in any rescue, salvage or similar work as ordered by the officer-in-charge of fire station or any 'authority superior to him.