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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(5)(a) in Telangana Oil Palm (Regulation of Production and Processing) Act, 1993

(a)all the members shall vacate their offices on the date specified in the order but without prejudice to their eligibility for renomination as members;