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State of Rajasthan - Section

Section 14 in The Rajasthan Distilleries Rules, 1977

14. [ Manufacture of Indian-made foreign spirit. [Substituted by S.O. 236, dated 18-3-93; Published in Rajasthan Government Gazette Extraordinary Part IV-C(II), dated 18-3-93, page 399 [18-3-93].]

- The distillers holding a licence in Form R.D.-l or R.D.-2 shall not be allowed to manufacture nil their licensed distilleries, Indian Made Foreign Spirit for potable purposes from Neutral-Spirit or Rectified Spirit Grade 1, which does not conform to the specifications laid down from time to time by the "Bureau of Indian Standards" in this regard].