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State of Andhra Pradesh - Section

Section 21 in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

21. Objectionable advertisement prohibited.

- The Licensee shall not advertise the sale of toddy by beat of drum or displaying hoardings or in any other manner on highways. In lanes, by lanes or in public places.