Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 439] [Entire Act]

State of Uttar Pradesh - Subsection

Section 439(5) in The U.P. Co-operative Societies Rules, 1968

(5)Subject to sub-rule (4), the Section Officer shall appoint as many Polling Officers as there are polling stations/booths and shall provide each of them with ballot-boxes, ballot papers, a copy of the final voters list and such other accessories as may be necessary for the conduct of elections].