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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(a) in The M.P. State Legal Services Authority Rules, 1996

(a)"Act" means the Legal Services Authorities Act, 1987 (No. 39 of 1987) [x x x] [Omitted by Notification No. 17 (E)-58-97-XXI-B (II), dated 30-6-1998.]