Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

Union of India - Section

Section 7 in The Arms Rules, 1962

7. Direction and control over licensing authorities

.All licensing authorities shall work under the direction and control of their respective appellate authorities.